P SENGUTTUVAN Vs. DIRECTOR OF SCHOOL EDUCATION CHENNAI

JUDGEMENT

(1.) Both these writ petitions relate to the promotion of one N.Lakshminarayanan as PG Assistant (Economics) in Sri Krishna Aiyar Higher Secondary School, Chinnamanur, Theni District/4th respondent in both the writ petitions.

(2.) W.P.No.30019 of 2005 is filed by a rival candidate by name P.Senguttuvan, challenging the order of approval granted for the appointment of N.Lakshminarayanan/petitioner in W.P.No.1786 of 2007, and for a direction to the management to fill up the post of P.G.Assistant (Economics) with a person possessing both basic and master's degree in the same subject, by a properly constituted School Committee.

(3.) W.P.No.1786 of 2007 is filed by N.Lakshminarayanan to quash the order of the District Educational Officer, Uthamapalayam, dated 5.10.2006 wherein salary was denied to him due to the pendency of W.P.No.30019 of 2005 and for a direction to pay salary in the cadre of P.G.Assistant (Economics) with all consequential benefits.