(1.) THIS Civil Revision Petition has been filed seeking to fix a time limit for early disposal of the suit, in O.S.No.149 of 2006, on the file of the Subordinate Court, Namakkal.
(2.) HEARD the learned counsel appearing for the petitioner. There is no appearance on behalf of the respondents.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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