REGENT COMPUTRONICS PVT. LTD.

AIR CANADA REP.BY ITS REGIONAL DIRECTOR GLOBAL AVIATION SERVICES PVT.LTD. CHENNAI Appellant

V/S

ARPEE GARMENTS REP.BY ITS PARTNER R.NATARAJAN DHARAPURAM ROAD TIRUPPUR Respondents

Referred Judgements :-

KISHORE KUMAR KHAITAN VS. PRAVEEN KUMAR [REFERRED TO]
CHAIRMAN AND MANAGING DIRECTOR INDIAN OVERSEAS BANK NO ANNA SALAI MADRAS 00 00 VS. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM ROOM 35 CITY CIVIL COURT MAIN BUILDING 1ST FLOOR MADRAS [REFERRED TO]
R JAIVEL VS. STATE OF TAMIL NADU [REFERRED TO]

JUDGEMENT

(1.) Inveighing the order dated 27.05.2010 passed by the State Consumer Disputes Redressal Commission in CMP No. 77 of 2010 in FA SR. No. 66 of 2010 against CC No. 15 of 2004, this civil revision petition is focussed.

(2.) Heard both.

(3.) Niggard and bereft of details, the relevant facts, absolutely necessary for the disposal of this revision would run thus:

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AIR CANADA Vs. ARPEE GARMENTS

Referred Judgements :-

JUDGEMENT

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