NATIONAL INSURANCE CO LTD Vs. THANGAVEL

Referred Judgements :-

NEW INDIA ASSURANCE CO. LTD. V. MEGHNATH AND ANOTHER [REFERRED TO]
SUBHASH V. KIRAN AND OTHERS [REFERRED TO]
NEWABGANJ SUGAR MILLS COMPANY LIMITED VS. UNION OF INDIA [REFERRED TO]
URBAN IMPROVEMENT TRUST BIKANER VS. MOHAN LAL [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. MEMBER M A C T UDUPI [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. VIPUL [REFERRED TO]