T GUNABALAN Vs. T SELVARAJAN

JUDGEMENT

(1.) THIS Revision has been filed by the petitioner against the dismissal order dated 22.1.2010 passed in R.E.A.No.70/2009 in R.E.P.No.404/2007 in O.S.No.584/2003 by the I Additional District Munsif, Salem, an application to appoint the Advocate Commissioner, who was appointed earlier during the pendency of the suit, to note down the removed portion in the suit properties.

(2.) HEARD the submissions of Mr.N.S.Sivakumar, learned counsel for the petitioner and Mrs.Hema Sampath, learned Senior Counsel for M/s.R.Meenal, learned counsel for the respondent.

(3.) I have given my anxious consideration to the arguments advanced on either side.