P S G GANGA NAIDU & SONS CHARITIES Vs. SPECIAL COMMISSIONER & COMMISSIONER-LAND REFORMS /LAND COMMISSIONER

Referred Judgements :-

KINCH V WALCOTT [REFERRED TO]
STATE OF M.P. V RAM RATAN [REFERRED TO]
PRATABGARH V MAHENDRA SINGH CHAWLA [REFERRED TO]
RAM PREETI YADAV V U.P.BOARD OF HIGH SCHOOL & INTERMEDIATE EDUCATION [REFERRED TO]
THAKUR PRASAD VS. STATE MADHYA PRADESH [REFERRED TO]
VIMLA VS. DELHI ADMINISTRATION [REFERRED TO]
CHANDRA MOHAN VS. STATE OF UTTAR PRADESH [REFERRED TO]
SHIKHARCHAND JAIN VS. DIGAMBER JAIN PRABAND KARINI SABHA [REFERRED TO]
HEAVY ENGINEERING CORPN LIMITED RANCHI VS. K SINGH AND CO RANCHI [REFERRED TO]
PUNJAB BEVERAGES PVT LIMITED CHANDIGARH MANAGEMENT OF HINDUSTAN COPPER LIMITED VS. SURESH CHAND:N K SAXENA [REFERRED TO]
BANGALORE WATER SUPPLY AND SEWERAGE BOARD VS. A.RAJAPPA [REFERRED TO]
BAIGANA VS. DEPUTY COLLECTOR OF CONSOLIDATION [REFERRED TO]
AUTHORISED OFFICER THANJAVUR VS. S NAGAMATHA AYYAR [REFERRED TO]
STATE OF JAMMU AND KASHMIR VS. SANAHULLAH MIR [REFERRED TO]
MUNICIPAL BOARD PRATABGARH VS. MAHENDRA SINGH CHAWLA [REFERRED TO]
RESERVE BANK OF INDIA UNION OF INDIA PEERLESS GENERAL FINANCE AND INVEST MENT CO LIMITED STATE OF WEST BENGAL VS. MENT COMPANY LIMITED:PEERLESS GENERAL FINANCE AND INVEST MENT COMPANY LIMITED:RESERVE BANK OF INDIA:PEERLESS GENERAL FINANCE AND INVEST MENF COMPANY LIMITED [REFERRED TO]
RASHPAL MALHOTRA VS. VIRS SATYA RAJPUT [REFERRED TO]
DISTRICT COLLECTOR AND CHAIRMAN VIZIANAGARAM SOCIAL WELFARE RESIDENTIAL SCHOOL SOCIETY VIZJANAGARAM VS. M TRIPURA SUNDARI DEVI [REFERRED TO]
SHRISHT DHAWAN VS. SHAW BROTHERS [REFERRED TO]
S P CHENGALVARAYA NAIDU VS. JAGANNATH [REFERRED TO]
STATE OF MAHARASHTRA VS. PRABHU [REFERRED TO]
ANDHRA PRADESH STATE FINANCIAL CORPORATION A P STATE FINANCIAL CORPORATION VS. GAR RE ROLLING MILLS:KOTA SUBBA REDDY [REFERRED TO]
LAND COMMISSIONER VS. MANJIYA PILLAI [REFERRED TO]
GOVERNMENT OF UNION TERRITORY OF PONDICHERRY VS. MOHAMMAD HUSSAIN [REFERRED TO]
UNION OF INDIA VS. M BHASKARAN:G RADHAKRISHNAN:C DEVAN [REFERRED TO]
GOWRISHANKAR VS. JOSHI AMBA SHANKAR FAMILY TRUST [REFERRED TO]
INDIAN BANK VS. SATYAM FIBRES INDIA PRIVATE LIMITED [REFERRED TO]
SECRETARY JAIPUR DEVELOPMENT AUTHORITY JAIPUR VS. DAULAT MAL JAIN [REFERRED TO]
GOMTIBAI DEAD VS. MATTULAL DEAD [REFERRED TO]
RAMNIKLAL N BHUTTA VS. STATE OF MAHARASHTRA [REFERRED TO]
A G VARADARAJULU VS. STATE OF TAMIL NADU [REFERRED TO]
TAHERAKHATOON D VS. SALAMBIN MOHAMMAD [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. RAJENDRA SINGH [REFERRED TO]
ROSHAN DEEN VS. PREETI LAL [REFERRED TO]
CHANDRA SINGH VS. STATE OF RAJASTHAN [REFERRED TO]
RAM CHANDRA SINGH VS. SAVITRI DEVI [REFERRED TO]
ASHOK LEYLAND LIMITED VS. STATE OF TAMIL NADU [REFERRED TO]
VICE CHAIRMAN KENDRIYA VIDYALAYA SANGATHAN VS. GIRDHARILAL YADAV [REFERRED TO]
KEDAR NATH AGRAWAL DEAD VS. DHANRAJI DEVI DEAD [REFERRED TO]
STATE OF A P VS. T SURYACHANDRA RAO [REFERRED TO]
HIMADRI CHEMICALS INDUSTRIES LTD VS. COAL TAR REFINING COMPANY [REFERRED TO]
K D SHARMA VS. STEEL AUTHORITY OF INDIA LTD [REFERRED TO]
REGIONAL MANAGER CENTRAL BANK OF INDIA VS. MADHULIKA GURUPRASAD DAHIR [REFERRED TO]
MD IBRAHIM VS. STATE OF BIHAR [REFERRED TO]
ZAMEER AHMED LATIFUR REHMAN SHEIKH VS. STATE OF MAHARASHTRA [REFERRED TO]
MOUMITA PODDAR VS. INDIAN OIL CORPORATION LTD [REFERRED TO]
MEGHMALA VS. G NARASIMHA REDDY [REFERRED TO]
JAIPUR DEVELOPMENT AUTHORITY VS. MAHESH SHARMA [REFERRED TO]
R Nanjappan VS. District Collector [REFERRED TO]
M D TAMIL NADU STATE TRANSPORT CORPORATION VS. P ELLAPPAN [REFERRED TO]
Digivision Electronics LTD VS. Indian Bank [REFERRED TO]
YAHOO INC VS. INTELLECTUAL PROPERTY APPELLATE BOARD [REFERRED TO]