LAWS(MAD)-2010-3-364

KUPPUSAMY Vs. N SRINIVASAN

Decided On March 22, 2010
KUPPUSAMY Appellant
V/S
N.SRINIVASAN Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "For Dismissal", since there was no representation on behalf of the petitioners, on an earlier occasion, i.e., on 19.03.2010. Even today, there is no representation on behalf of the petitioners. Hence, this petition is dismissed for non-prosecution. No costs. Consequently, connected Miscellaneous Petition is closed.