REGENT COMPUTRONICS PVT. LTD.

I. Salman Taiyebi Appellant

V/S

MOHAMMED NASEER Respondents

Referred Judgements :-

PRAKASH ROADLINE LTD. V. PRAKASH PARCEL SERVICES (P) LTD. [REFERRED TO]
AUSTIN REED LIMITED VS. SUNTEX GRAMENTS [REFERRED TO]
OFFICINE LOVATA S P A VS. AJAY KUMAR AGGARWAL [REFERRED TO]
DUROFLEX PVT LTD VS. R P HOME PRIVATE LIMITED [REFERRED TO]
PARLE PRODUCTS PVT LTD VS. SURYA FOOD AND AGRO LTD [REFERRED TO]
PARLE PRODUCTS PVT LTD VS. SURYA FOOD AND AGRO LTD [REFERRED TO]

JUDGEMENT

(1.) THESE two intracourt appeals have arisen from the common order of the learned Single Judge of this Court made in O.A. No. 460 of 2008 and A. No. 2025 of 2009.

(2.) THE Court heard the learned Senior Counsels for the Appellant and also for the Respondent and looked into all the materials available and in particular, the order under challenge.

(3.) AS could be seen from the materials available, the Plaintiff has filed the suit for the following reliefs:

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I. SALMAN TAIYEBI Vs. MOHAMMED NASEER

Referred Judgements :-

JUDGEMENT

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