(1.) Prayer in the writ petition is for issuance of writ of mandamus directing the respondents 2 and 3 by considering the direction of the first respondent by letter dated 23.09.2009 to grant patta in favour of the petitioner to an appropriate extent in respect of the land in Survey No.52/1 of Karumanoor Village, Namakkal District.
(2.) According to the petitioner a representation was made by the people belonging to the Adidravidar community to the first respondent on 23.09.2009 for granting house site patta. This petition was considered by the first respondent and by D.O. letter dated 23.09.2009, the first respondent requested the second respondent to look into the matter personally and directed to issue patta as early as possible.
(3.) Thereafter another representation has been made on 30.09.2009 by the Adidravidar community people of the village which was also directed to be considered by the second respondent and the second respondent has also made an endorsement directing the third respondent to personally look into the matter.