(1.) ANIMADVERTING upon the order dated 27.4.2009, passed in I.A.No.916 of 2007 in C.O.C.M.A. No.50 of 2002 by the Appellate Tribunal (Cooperative Societies) Principal District & Sessions Judge, Coimbatore, this civil revision petition is focussed.
(2.) HEARD both sides.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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