LAWS(MAD)-2010-7-294

M RAJI GOUNDER Vs. K CHALAPATHY BABU

Decided On July 28, 2010
M.RAJI GOUNDER Appellant
V/S
K.CHALAPATHY BABU Respondents

JUDGEMENT

(1.) Animadverting upon the order dated 05.01.2010 passed in I.A.Nos.80 and 81 of 2006 in O.S.No.6 of 2003 by the learned District Munsif Court at Tirupattur, Vellore District, these civil revision petitions are focussed.

(2.) Heard both sides.

(3.) Compendiously and concisely, the relevant facts absolutely necessary and germane for the disposal of these two revisions would run thus: