REGENT COMPUTRONICS PVT. LTD.

K.DHARMALINGAM Appellant

V/S

S.PRAKASH Respondents

Referred Judgements :-

SUBBATHAL V. ARUNACHALA GOUNDER [REFERRED TO]
M. DURAI V. MADHU [REFERRED TO]
MAHADEV V. BASUDEV [REFERRED TO]
ANNASAHEB BAPUSAHEB PATIL VILAS G DALVI NATHAL GHARAGE RAJARAM K POWAR PANDURANG B SARNOBAT VS. BALWANT ALIAS BALASAHEB BABUSAHEB PATIL AND HEIRS:RAMACHANDRA Y DALVI:RAJARAM A GHARAGE:DINKARRAO K POWAR:K L SARNOBAT [REFERRED TO]
BONDER VS. HEM SINGH [REFERRED TO]

JUDGEMENT

(1.) This appeal has been preferred against the judgment and decree dated 25.2.2009 made in O.S. No. 129 of 2007 on the file of the Additional District Court cum Fast Track Court-1, Erode.

(2.) The following are the averments in the plaint succinctly stated:

(3.) In the written statement filed by the first Defendant, the following allegations are available:

Click here to view full judgment.

K DHARMALINGAM Vs. PAPPATHI

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address