(1.) In the plaint, the following allegations are contained -
(2.) In the written statement filed by the first defendant, the following are alleged.
(3.) The written statement filed by the second defendant contains the following averments.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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