V SHAMSUNDAR Vs. T N BALASUBRAMANIAM

JUDGEMENT

(1.) TODAY, when the matter is listed under the caption `For reporting settlement' , the learned counsel appearing on behalf of the appellant had submitted that there has been a settlement in the matter.

(2.) A joint memo signed by the parties, as well as the counsels appearing on their behalf has been filed before this Court. The joint memo filed before this Court is as follows: