LAWS(MAD)-2000-12-13

PUBLISHER SPORTSTAR MAGAZINE CHENNAI Vs. GIRISH SHARMA

Decided On December 21, 2000
PUBLISHER, SPORTSTAR MAGAZINE, CHENNAI Appellant
V/S
GIRISH SHARMA Respondents

JUDGEMENT

(1.) The Publisher, Sportstar Magazine is the petitioner herein.

(2.) This Sportstar Magazine dated 8-3-1997 published a photograph showing that Chess Grand Master Viswanathan Anand playing chess against V. Topalov in the Tournament in Linares in Spain. In the photograph, the Stop Watch and the Flag of the countries of the participants, which were displayed by the Organisers, were also depicted. While the chess play began, the Organisers had placed the Indian Flag upside down. Within a few minutes, the same was corrected by the Organisers by putting the flag in a proper position. Thereafter, the play continued.

(3.) Below the photograph published in the Magazine, the writer of the article had written a short report on the Chess Tournament as under :-