SANJEEVI AMMAL Vs. NARASIMHA NAICKER

JUDGEMENT

(1.) PLAINTIFFS in O.S. No. 360 of 1995 on the file of District Munsif, Sholinghur are the revision petitioners.

(2.) PETITIONERS are aggrieved by the adverse order in I.A. No. 399 of 1997 filed by them an application to amend the plaint.

(3.) NOTICE of motion was ordered and respondents were also heard.