LAWS(GJH)-1999-12-109

MAFATLAL SWARUPCHAND THAKKAR Vs. STATE OF GUJARAT

Decided On December 14, 1999
Mafatlal Swarupchand Thakkar Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) xxx xxx xxx.

(2.) xxx xxx xxx.

(3.) xxx xxx xxx.