(1.) LEARNED Counsel for the petitioner seeks permission to delete names of respondents no.3 & 4 from the present petition. In view of the averments made in the petition and the reliefs claimed, permission as prayed for is granted.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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