Home
About Us
Support
Browse Database
Contact Us
LOGIN
LAWS(GJH)-1999-6-24
K M PARMAR Vs. STATE OF GUJARAT
Decided On June 29, 1999
K.M.PARMAR
Appellant
V/S
STATE
Respondents
JUDGEMENT
(1.) C A V JUDGEMENT
(2.) HEARD learned counsel for the parties.
Click here to view full judgment.