LOPABEN PATEL Vs. HITENDRA RAMBHAI PATEL

Referred Judgements :-

STATE OF MAHARASHTRA V. J. V. PATIL [REFERRED TO]
SHANKERPURI CHANPURI GOSWAMI V. SHAIKH ABDULHAKIM ASMADMAHAMAD [RELIED ON]
STATE OF BOMBAY VS. PURUSHOTTAM JOG NAIK [REFERRED TO]
BARIUM CHEMICALS LIMITED VS. COMPANY LAW BOARD [REFERRED TO]
A K K NAMBIAR VS. UNION OF INDIA [REFERRED TO]
SHIVAJIRAO NILANGEKAR PATIL DR MAHESH MADHAV GOSAVI VS. MAHESH MADHAV GOSAVI:SHIVAJIRAO NILANGEKAR PATIL [REFERRED TO]
SAVITHRAMMA VS. CECIL NARONHA [REFERRED TO]
FIRM GANPAT RAM RAJKUMAR VS. KALU RAM [REFERRED TO]
JIWANI KUMARI PAREKH VS. SATYABRATA CHAKRAVORTY MANAGING DIRECTOR AND CHIEF EXECUTIVE OF THE WEST BENGAL HANDICRAFT DEVELOPMENT CORPORATION LIMITED [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SKIPPER CONSTRUCTION CO PRIVATE LIMITED [REFERRED TO]
DINESHBHAI A PARIKH VS. KRIPALU CO OPERATIVE HOUSING SOCIETY AHMEDABAD [REFERRED TO]
J A GORASWA VS. D I G AND I G POLICE GUJARAT STATE [REFERRED TO]
GIRISHCHANDRA R BHATT VS. DINESHBHAI N SANGHAVI PRINCIPAL SANGHVI PRIMARY SCHOOL [REFERRED TO]
VASANTBALA H MEHTA VS. DOLAT ANANT VALIA NEW HIGH SCHOOL [REFERRED TO]
SARLADEVI BHARATKUMAR RUNGTA VS. BHARATKUMAR SHIVPRASAD RUNGTA [REFERRED TO]