RAMAN G PRAJAPATI Vs. STATE OF GUJARAT

Referred Judgements :-

UNION OF INDIA VS. M RAVI VARMA:S GANAPATHI KINI:SURESH KUMAR [REFERRED]
STATE OF JAMMU AND KASHMIR VS. TRILOKI NATH KHOSA [REFERRED]
GENERAL MANAGER SOUTH CENTRAL RAILWAY SECUNDERABAD VS. A V R SIDDHANTTI [REFERRED]
B S YADAV PRITPAL SINGH VS. STATE OF HARYANA:STATE OF PUNJAB [REFERRED]
WING COMMANDER J KUMAR VS. UNION OF INDIA [REFERRED]
STATE OF GUJARAT MATHURADAS MOHAN LAL KEDIA VS. RAMAN LAL KESHAV LAL SONI:SH S D MUNSHAW [REFERRED]
A JANARDHANA VS. UNION OF INDIA [REFERRED]
K C ARORA EX CAPT A S PARMAR VS. STATE OF HARYANA [REFERRED]
T R KAPUR VS. STATE OF HARYANA [REFERRED]
P D AGGARWAL VS. STATE OF UTTAR PRADESH [REFERRED]
O P GARG VS. STATE OF UTTAR PRADESH [REFERRED]
K NARAYANAN R MAHADEV VS. STATE OF KARNATAKA [REFERRED]
UNION OF INDIA VS. TUSHAR RANJAN MOHANTY [REFERRED]
K RAVINDRANATH PAI VS. STATE OF KARNATAKA [REFERRED]
R S AJARA VS. STATE OF GUJARAT [REFERRED]
CHAIRMAN RAILWAY BOARD VS. C R RANGADHAMAIAH [REFERRED]
RAM KISHORE GUPTA VS. STATE OF UTTAR PRADESH [REFERRED]
KIRITKUMAR KANTILAL MALANI VS. STATE OF GUJARAT [REFERRED]