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LAWS(GJH)-1999-9-88
MAGHABHAI HANSABHAI MARWADI Vs. COMMISSIONER OF POLICE, AHMEDABAD
Decided On September 20, 1999
Maghabhai Hansabhai Marwadi
Appellant
V/S
COMMISSIONER OF POLICE, AHMEDABAD
Respondents
Referred Judgements :-
KANUJI JALA V. STATE OF GUJARAT AND ORS.
[REFERRED TO]
JUDGEMENT
(1.) xxx xxx xxx.
(2.) xxx xxx xxx.
(3.) xxx xxx xxx.
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