(1.) Heard Shri Jayraj Chauhan, leaned counsel for he petitioner. Shri Kashyap R.Joshi, learned advocate for the respondent no.2 and Shri Utkarsh Sharma learned Assistant Government Pleader for respondent nos.1 and 3. Though served, none appears for respondent no.4.
(2.) The present petition has been taken out seeking following reliefs:
(3.) Facts in brief, as could be gathered from the memo of petition deserve to be set out as under: