REGENT COMPUTRONICS PVT. LTD.

Maa Durga Education Trust Appellant

V/S

DISTRICT EDUCATION OFFICER Respondents

Referred Judgements :-

K V RAJLAKSHMIAH SETTY VS. STATE OF MYSORE [REFERRED TO]
PUNJAB ENGINEERING COLLEGE CHANDIGARH VS. SANJAY GULATI:DHARMINDER KUMAR SINGHAL:CHANDIGARH ADMINISTRATION UNION TERRITORY CHANDIGARH [REFERRED TO]
NARENDRA BAHADUR SINGH VS. GORAKHPUR UNIVERSITY [REFERRED TO]
A P CHRISTIANS MEDICAL EDUCATIONAL SOCIETY ALICE MANORANJANI M VS. GOVERNMENT OF ANDHRA PRADESH:GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
STATE OF MAHARASHTRA VS. MINOO NOAZER KAVARANA:MISS KAVITAKUMAR BHATTA [REFERRED TO]
STATE OF TAMIL NADU VS. ST JOSEPH TEACHERS TRAINING INSTITUTE:DR ARUPAPPA TEACHERS TRAINING INSTITUTE [REFERRED TO]
STATE OF MAHARASHTRA VS. VIKAS SAHEBRAO ROUNDALE [REFERRED TO]
STATE OF MAHARASHTRA VS. VIKAS SAHEBRAO ROUNDALE [REFERRED TO]
DENTAL COUNCIL OF INDIA V. HARPREET KAUR BAL & ORS. [REFERRED TO]
C B S E VS. P SUNIL KUMAR [REFERRED TO]

JUDGEMENT

(1.) As the issues raised in all the captioned writ applications are interrelated and the parties are also the same, those were heard analogously and are being disposed of by this common judgment and order.

(2.) The Special Civil Application No.5170 of 2017 was filed first in point of time with the following prayers;

(3.) Thereafter, the writ applicant preferred the Special Civil Application No.20432 of 2017 with the following prayers;

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MAA DURGA EDUCATION TRUST Vs. DISTRICT EDUCATION OFFICER

Referred Judgements :-

JUDGEMENT

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