LAWS(GJH)-2019-5-181

CHHIMANLAL SOMABHAI Vs. PARVATIBEN WD/O JAGJIVANBHAI CHHIMKABHAI

Decided On May 01, 2019
Chhimanlal Somabhai Appellant
V/S
Parvatiben Wd/O Jagjivanbhai Chhimkabhai Respondents

JUDGEMENT

(1.) Following prayer is made in this application.

(2.) This court reviewed the order dated 22.12.2015 rendered in the captioned revision application by Co-ordinate Bench (R.D.Kothari, J.). For convenience the order passed in the review application i.e. Misc. Civil Application No. 1 of 2016 read thus:

(3.) It can be noticed that for reviewing the above-referred order the plea raised by the revisionists in relation to Exh.99 as referred to in para 6 of the order weighed with this court.