CHAMUNDA TRADERS A THROUGH ITS AUTHORIZED PARTNER PRATULBHAI ARVINDBHAI PATEL Vs. JOINT CHARITY COMMISSIONER

Referred Judgements :-

MIDNAPUR ZAMINDARY CO. LTD. VS. KUMAR NARESH NARAYAN ROY AND ORS. [REFERRED TO]
LALLI YESHWANT SINGH DEAD VS. RAO JAGDISH SINGH [REFERRED TO]
NAIR SERVICE SOCIETY LIMITED VS. K C ALEXANDER [REFERRED TO]
M C CHOCKALINGAM VS. V MANICKAVASAGAM [REFERRED TO]
STATE OF BIHAR VS. J A C SALDANHA:J A C SALDANHA [REFERRED TO]
CHENCHU RAMI REDDY VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
RUP DIAMONDS VS. UNION OF INDIA [REFERRED TO]
KRISHNA RAM MAHALE DEAD VS. SHOBHA VENKAT RAO [REFERRED TO]
NAGAR PALIKA JIND VS. JAGAT SINGH ADVOCATE [REFERRED TO]
WHIRLPOOL CORPORATION VS. REGISTRAR OF TRADE MARKS MUMBAI [REFERRED TO]
MEHRWAN HOMI IRANI VS. CHARITY COMMISSIONER BOMBAY [REFERRED TO]
RAMESH CHAND ARDAWATIYA VS. ANIL PANJWANI [REFERRED TO]
RAME GOWDA VS. VARADAPPA NAIDU [REFERRED TO]
SOPAN SUKHDEO SABLE VS. ASSISTANT CHARITY COMMISSIONER [REFERRED TO]
SYEDNA MOHAMED BURHANUDDIN THE 52ND DAI UL MULTAQ AND HEAD OF THE DAWOODI BOHRA COMMUNITY VS. CHARITY COMMISSIONER GUJARAT STATE AHMEDABAD [REFERRED TO]
NADIAD NAGARPALIKA NADIAD VS. VITHALBHAI ZAVERBHAI PATEL [REFERRED TO]
HUSEINMIYA SAFIMIYA VS. HABIBSHA HASAMSHA FAKIR [REFERRED TO]
AMRUTLAL KESHAVBHAI PATEL VS. ISMAIL IBRAHIM BADAT [REFERRED TO]
ACHARYSHREE MAHAPRABHUJINI RANAVASVALA BETHAK MANDIR TRUST GODHARA VS. CHOKSHI RADIAL CHUNDULAL [REFERRED TO]
SAURASHTRA RACHANATMAK SAMITI VS. STATE OF GUJARAT [REFERRED TO]
KACHHIYA PATIDAR SAMAJ VS. JOINT CHARITY COMMISSIONER [REFERRED TO]
PRABODHKUMAR MAGANBHAI PATEL VS. MODASA KADVA PATIDAR CHHATRALAYA [REFERRED TO]
PANKAJKUMAR DWARKADAS SHAH VS. PATEL DAHYABHAI PUNJABHAI [REFERRED TO]
YAR MUHAMMAD VS. LAKSHMI DAS [REFERRED TO]
BHASKAR LAXMAN JADHAV VS. KARAMVEER KAKASAHEB WAGH EDUCATION SOCIETY [REFERRED TO]
PAVANKUMAR JAIN AND OTHERS VS. PRIYAVADAN AMBALAL PATEL AND OTHERS [REFERRED TO]
CYRUS RUSTOM PATEL VS. CHARITY COMMISSIONER MAHARASHTRA, STATE [REFERRED TO]