(1.) This is a Suit preferred by the plaintiff, seeking following reliefs:
(2.) On 12.06.2019, this Court had passed the following order:
(3.) After duly serving the parties, it appears that the plaintiff has already arrived at a settlement with defendant No. 2, herein.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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