(1.) Heard Mr.Buch, learned advocate for the applicant and Mr.Shah, learned advocate for the opponent.
(2.) The applicant is present in this Court.
(3.) The applicant of present interim application is the appellant in First Appeal No.2212 of 2018.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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