(1.) Heard learned advocate for the petitioner.
(2.) At the outset, learned Asst. Government Pleader informs that against the petitioner, 45 offences are registered vide different F.I.Rs as recorded in oral order dated 11.4.2018.
(3.) The oral order dated 11.4.2018 is reproduced herein below:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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