DIRECTOR OF INCOME TAX Vs. GUJARAT CRICKET ASSOCIATION

Referred Judgements :-

OXFORD GROUP V. INLAND REVENUE COMMISSIONER [REFERRED TO]
OPPENHEIM V. TOBACCO SECURITIES TRUST CO. LTD. [REFERRED TO]
ROYAL COLLEGE OF SURGEONS OF ENGLAND V. NATIONAL PROVINCIAL BANK [REFERRED TO]
BADDELEY V. INLAND REVENUE COMMRA. [REFERRED TO]
OMAR SALAY MOHAMED SAIT VS. CIT [REFERRED TO]
C.I.T. V. KRISHNA WARRIER [REFERRED TO]
K.P. VARGHESE VS. INCOME TAX OFFICER AND AND LUKE V. INLAND REVENUE COMMISSIONER [REFERRED TO]
CIT V. ANDHRA CHAMBER OF COMMERCE [REFERRED TO]
MATHURA PRASAD V. CIT [REFERRED TO]
EAST INDIA INDUSTRIES (MADRAS) PRIVATE LIMITED V. COMMISSIONER OF INCOME-TAX [REFERRED TO]
AHMEDABAD RANA CASTE ASSOCIATION VS. CIT [REFERRED TO]
COMMISSIONER OF INCOMETAX V. INDIAN SUGAR MILLS ASSOCIATION [REFERRED TO]
SOLE TRUSTEE LOKA SHIKSHANA TRUST VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME-TAX,KERALA V. COCHIN CHAMBER OF COMMERCE AND INDUSTRY [REFERRED TO]
SHRI BHATTACHARJEE TO ADDL. CIT V. SURAT ART SILK CLOTH MANUFACTURERS ASSOCIATION [REFERRED TO]
CIT VS. FEDERATION OF INDIAN CHAMBERS OF COMMERCE AND INDUSTRY [REFERRED TO]
CIT V. AHMEDABAD RANA CASTE ASSN [REFERRED TO]
MCDOWELL AND CO. LTD. VS. CTO [REFERRED TO]
CIT VS. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION [REFERRED TO]
STATE OF T.N. V. KODAIKANAL MOTOR UNION (P) LTD. [REFERRED TO]
CIT VS. GUJARAT MARITIME BOARD [REFERRED TO]
ASSISTANT COMMISSIONER OF INCOME TAX VS. SURAT CITY GYMKHANA [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. EXCEL INDUSTRIES LTD. [REFERRED TO]
CHUNILAL V MEHTA SONS LIMITED ADVOCATE GENERAL FOR THE STATE OF MAHARASHTRA INTERVENER VS. CENTURY SPINNING MANUFACTURING COMPANY LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX MADRAS IN ALL APPEALS VS. ANDHRA CHAMBER OF COMMERCE MADRAS IN ALL THE APPEALS [REFERRED TO]
INDIAN CHAMBER OF COMMERCE C I T KERALA ERNAKULAM VS. COMMISSIONER OF INCOME TAX WEST BENGAL II CALCUTTA:COCHIN CHAMBER OF COMMERCE AND INDUSTRY COCHIN [REFERRED TO]
ADDITIONAL COMMISSIONER OF INCOME TAX GUJARAT AHMEDABAD COMMISSIONER OF INCOME TAX GUJARAT II AHMEDABAD VS. SURAT ART SILK CLOTH MANUFACTURERS ASSOCIATION SURAT:SURAT ART SILK CLOTH MANUFACTURERS ASSOCIATION SURAT [REFERRED TO]
KESHAVJI RAVJI AND CO VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
KHODAY DISTILLERIES LIMITED VS. STATE OF KARNATAKA [REFERRED TO]
M JANARDHANA RAO VS. JOINT COMMISSIONER OF INCOME TAX [REFERRED TO]
M JANARDHANA RAO VS. JOINT COMMISSIONER OF INCOME TAX [REFERRED TO]
KANNAN VS. V S PANDURANGAM [REFERRED TO]
ADDITIONAL COMMISSIONER OF INCOME TAX VS. DELHI BRICK KILN OWNERS ASSOCATION [REFERRED TO]
DELHI MUSIC SOCIETY VS. DIRECTOR GENERAL OF INCOME TAX [REFERRED TO]
BARODA TRADERS LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
ADDITIONAL COMMISSIONER OF INCOME TAX VS. AHMEDABAD MILLOWNERS ASSOCIATION [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SARABHAI SONS LIMITED [REFERRED TO]
GUJARAT STATE CO OPERATIVE UNION VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
N R PAPER AND BOARD LIMITED VS. DEPUTY COMMISSIONER OF INCOME TAX [REFERRED TO]
HIRALAL BHAGWATI VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SOLE TRUSTEE LOKA SHIKSHANA TRUST [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. INDIAN CHAMBER OF COMMERCE [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. INDIAN CHAMBER OF COMMERCE [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. COCHIN CHAMBER OF COMMERCE AND INDUSTRY [REFERRED TO]
MANEKLAL CHUNILAL and SONS LTD VS. COMMISSIONER OF INCOME TAX CENTRAL BOMBAY [REFERRED TO]
RAMANLAL AMARNATH AGENCY LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
SINHAGAD TECHNICAL EDUCATION SOCIETY VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. MARKET COMMITTEE DHARSUL [REFERRED TO]
(MAULANA) MOHAMMAD IBRAHIM RIZA MALAK VS. COMMISSIONER OF INCOME-TAX, NAGPUR [REFERRED TO]
AGRICULTURAL PRODUCE MARKET COMMITTEE VS. INCOME TAX OFFICER [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. AGRICULTURAL MARKET COMMITTEE [REFERRED TO]
MEGHALAYA STEELS LTD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. EXCEL INDUSTRIES LTD [REFERRED TO]
DIRECTOR OF INCOME TAX VS. SABARMATI ASHRAM GAUSHALA TRUST [REFERRED TO]
TAMIL NADU CRICKET ASSOCIATION VS. DIRECTOR OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. AGRICULTURAL PRODUCE AND MARKET COMMITTEE [REFERRED TO]
DIRECTOR OF INCOME TAX VS. AHMEDABAD MANAGEMENT ASSOCIATION [REFERRED TO]
AHMEDABAD URBAN DEVELOPMENT AUTHORITY VS. ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION) [REFERRED TO]