THAKOR DANSANGJI KAPURJI Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Learned advocate Mr. Shivam N. Thakkar states at bar that he has instructions to appear for respondent no.2- complainant and he will file his appearance during the course of the day.

(2.) Notice for final disposal. Learned APP Mr. Pranav Trivedi waives service of notice on behalf of respondent State and learned advocate Mr. Shivam Thakkar waives service of notice on behalf of respondent No.2.

(3.) Affidavit on behalf of the complainant Narayanbhai Ganeshbhai Patel is taken on record along with affidavit of applicant accused.