SYNERGY FERTICHEM PVT.LTD Vs. STATE OF GUJARAT

Referred Judgements :-

BIPATHUMMA AND ORS. V. MARIAM BIBI [REFERRED TO]
COMMISSIONER,INCOME TAX V. DURGA PANDARI NATH TULIJAYYA AND CO. [REFERRED TO]
INDIAN ALLUMINIUM COMPANY LIMITED VS. THANE MUNICIPAL CORPORATION [REFERRED TO]
UNION OF INDIA V. G.M KOKIL [REFERRED TO]
KISHORI LAL RAKESH KUMAR MANDI V. COMMISSIONER OF SALES TAX [REFERRED TO]
STATE OF MADHYA PRADESH V. NARAIN SINGH AND ORS. [REFERRED TO]
UNION OF INDIA VERSUS MOHIT MINERAL PVT. LTD. [REFERRED TO]
RUIZ TORIJA V. SPAIN [REFERRED TO]
ANYA V. UNIVERSITY OF OXFORD [REFERRED TO]
TATA ENGINEERING AND LOCOMOTIVE CO. LTD. V. COLLECTOR OF CENTRAL EXCISE,PUNE [REFERRED TO]
COMMISSIONER OF SALES TAX V. RAMA AND SONS,GENERAL MERCHANT,BALLIA [REFERRED TO]
SAI ELECTRICALS (P) LTD. V. COMMISSIONER OF SALES TAX [REFERRED TO]
ASSISTANT COMMERCIAL TAX OFFICER,FLYING SQUADE V. VOLTAS LTD. [REFERRED TO]
COMMISSIONER OF CUSTOMS,AMRITSAR VS. RAJA IMPEX (P.) LTD. [REFERRED TO]
JEYYAM GLOBAL FOODS (P) LTD. V/S UNION OF INDIA [REFERRED TO]
RSPL LTD. VERSUS UNION OF INDIA [REFERRED TO]
M.V.ELISABETH AND ORS.,V. HARWAN INVESTMENT AND TRADING PVT. LTD.,HANOEKAR HOUSE,SWATONTAPETH,VASCO-DE-GAMA,GOA [REFERRED TO]
ASSISTANT STATE TAX OFFICER AND ANR. VS. M/S. INDUS TOWERS LIMITED [REFERRED TO]
GUJARAT TRAVANCORE AGENCY V. COMMISSIONER OF INCOME TAX [REFERRED TO]
NOUSHAD ALLAKKAT V/S STATE TAX OFFICER [REFERRED TO]
NOUSHAD ALLAKKAT VS. STATE TAX OFFICER (WC) [REFERRED TO]
DATTATRAYA MORESHWAR VS. STATE OF BOMBAY [REFERRED TO]
ASWINI KUMAR GHOSE INCORPORATED LAW SOCIETY CALCUTTA HIGH COURT INTERVENERS VS. ARABINDA BOSE [REFERRED TO]
MAQBOOL HUSSAIN VS. STATE OF BOMBAY [REFERRED TO]
DOMINION OF INDIA NOW UNION OF INDIA VS. SHRINBAL A IRANI [REFERRED TO]
A V FERNANDEZ VS. STATE OF KERALA [REFERRED TO]
COMMISSIONER OF SALES TAX U P VS. MODI SUGAR MILLS LIMITED [REFERRED TO]
STATE OF UTTAR PRADESH VS. BABU RAM UPADHYA [REFERRED TO]
C A ABRAHAM VS. INCOME TAX OFFICER KOTTAYAM [REFERRED TO]
J K COTTON SPINNING AND WEAVING VS. STATE OF UTTAR PRADESH [REFERRED TO]
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD VS. BHIKAJI DADABNAI AND CO [REFERRED TO]
STATE OF WEST BENGAL PLAINTIFF THE ADVOCATES GENERAL FOR THE STATES OF MADHYA PRADESH THE ADVOCATES GENERAL FOR THE STATES OF PUNJAB THE ADVOCATES GENERAL FOR THE STATES OF ASSAM THE ADVOCATES GENERAL FOR THE STATES OF ORISSA THE ADVOCATES GENERAL FOR T VS. UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFE [REFERRED TO]
RAZA BULAND SUGAR CO LIMITED RAMPUR VS. MUNICINAL BOARD RAMPUR [REFERRED TO]
PATEL CHUNIBHAI DAJIBHA VS. NARAYANRAO KHANDERAO JAMBEKAR ANOTHER [REFERRED TO]
MARTIN BUM LIMITED VS. CORPORATION OF CALCUTTA [REFERRED TO]
HINDUSTAN STEEL LIMITED VS. STATE OF ORISSA [REFERRED TO]
JAIN BROS VS. UNION OF INDIA [REFERRED TO]
CHECK POST OFFICER VS. K P ABDULLA AND BROS [REFERRED TO]
H H MAHARAJADHIRAJA MADHAV RAO JIVAJI RAO SGINDIA BAHADUR OF GWALIOR H H MAHARAJADHIRAJA MAHARANA SHRI BHAGWAT SINGHJI BAHADUR OF UDAIPUR COL H H BRARBANS SARAMAUR RAJA I RAJAGAN SIR PRATAP SINGH MALVENDRA BAHADUR COL RAJA SURINDER SINGH BAHADUR VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF SALES TAX U P LUCKNOW VS. PARSON TOOLS AND PLANTS KANPUR [REFERRED TO]
KHEMKA AND COMPANY AGENCIES PVT LIMITED STATE OF MYSORE VS. STATE OF MAHARASHTRA: GULDAS NARASAPPA THIMMAIAH OIL MILLS [REFERRED TO]
STATE OF TAMIL NADU VS. M K KANDASWAMI [REFERRED TO]
STATE OF MYSORE VS. V K KANGAN:NARASIMHA RAM NAIK [REFERRED TO]
DIVISIONAL PERSONNEL OFFICER SOUTHERN RAILWAY UNION OF INDIA VS. T R CHELLAPPAN:NARSINGH:ABDUL HAMID [REFERRED TO]
SARWAN SINGH VS. KASTURI LAL [REFERRED TO]
R S JOSHI SALES TAX OFFICER GUJARAT J S JOSHI SALES TAX OFFICER GUJARAT VS. AJIT MILLS LTD:IDAR TALUKA SAHAKARI [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
CEMENT MARKETING CO OF INDIA LIMITED VS. ASSISTANT COMMISSIONER OF SALES TAX INDORE [REFERRED TO]
SHARIF UD DIN VS. ABDUL GANI LONE [REFERRED TO]
INDO INTERNATIONAL INDUSTRIES VS. COMMISSIONER OF SALES TAX UTTAR PRADESH [REFERRED TO]
ASSOCIATED CEMENT COMPANY LIMITED VS. COMMERCIAL TAX OFFICER KOTA [REFERRED TO]
R K GARG R K KARANJIA MADHU MEHTA P K SOI S S BEDI VS. UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA [REFERRED TO]
SHIV DUTT RAI FATEH CHAND OM PRAKASH SHEO PRAKASH VS. UNION OF INDIA [REFERRED TO]
SODHI TRANSPORT CO VS. STATE OF UTTAR PRADESH [REFERRED TO]
CHANDAVARKAR SITA RATNA RAO VS. ASHALATA S GURAM [REFERRED TO]
RESERVE BANK OF INDIA UNION OF INDIA PEERLESS GENERAL FINANCE AND INVEST MENT CO LIMITED STATE OF WEST BENGAL VS. MENT COMPANY LIMITED:PEERLESS GENERAL FINANCE AND INVEST MENT COMPANY LIMITED:RESERVE BANK OF INDIA:PEERLESS GENERAL FINANCE AND INVEST MENF COMPANY LIMITED [REFERRED TO]
RUBBER HOUSE VS. EXCELSIOR NEEDLE INDUSTRIES PRIVATE LIMITED [REFERRED TO]
SANWARMAL KEJRIWAL VS. VISHWA COOPERATIVE HOUSING SOCIETY LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. KALYAN DAS RASTOGI [REFERRED TO]
N K JAIN VS. C K SHAH [REFERRED TO]
R S RAGHUNATH VS. STATE OF KARNATAKA [REFERRED TO]
COMMISSIONER OF INCOME TAX ADDITIONAL GUJARAT VS. I M PATEL AND CO [REFERRED TO]
GODREJAND BOYCE MFG CO PRIVATE LIMITED VS. COMMISSIONER OF SALES TAX [REFERRED TO]
J K SYNTHETICS LIMITED BIRLA CEMENT WORKS VS. COMMERCIAL TAXES OFFICER:STATE OF RAJASTHAN [REFERRED TO]
TAMIL NADU HOUSING BOARD VS. COLLECTOR OF CENTRAL EXCISE MADRAS [REFERRED TO]
STATE OF HARYANA VS. RAGHUBIR DAYAL [REFERRED TO]
DIRECTOR OF ENFORCEMENT VS. M C T M CORPORATION PRIVATE LIMITED [REFERRED TO]
CALCUTTA IRON MERCHANTS ASSOCIATION VS. COMMISSIONER OF COMMERCIAL TAXES [REFERRED TO]
STATE OF BIHAR VS. BIHAR DISTILLERY LIMITED [REFERRED TO]
SULTANA BEGUM VS. PREM CHAND JAIN [REFERRED TO]
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA VS. PRICE WATERHOUSE [REFERRED TO]
SOUTH CENTRAL RAILWAY EMPLOYEES COOPERATIVE CREDIT SOCIETY EMPLOYEES UNION SECUNDERABAD VS. REGISTRAR OF COOPERATIVE SOCIETIES [REFERRED TO]
A G VARADARAJULU VS. STATE OF TAMIL NADU [REFERRED TO]
WESTON COMPONENTS LIMITED VS. COMMISSIONER OF CUSTOMS NEW DELHI [REFERRED TO]
B S KHURANA VS. MUNICIPAL CORPORATION OF DELHI [REFERRED TO]
SOLIDAIRE INDIA LIMITED VS. FAIRGROWTH FINANCE SERVICES LIMITED [REFERRED TO]
STATE OF RAJASTHAN VS. D P METALS [REFERRED TO]
UNION OF INDIA VS. HANSOLI DEVI [REFERRED TO]
BHAVNAGAR UNIVERSITY VS. PALITANA SUGAR MILL PRIVATE LIMITED [REFERRED TO]
BALWANT SINGH VS. ANAND KUMAR SHARMA [REFERRED TO]
STATE OF PUNJAB VS. BHAG SINGH [REFERRED TO]
CHANDRIKA PRASAD YADAV VS. STATE OF BIHAR [REFERRED TO]
STATE OF BIHAR VS. BIHAR RAJYA M S E S K K MAHASANGH [REFERRED TO]
COMMISSIONER OF SALES TAX DELHI VS. SHRI KRISHNA ENGG CO [REFERRED TO]
STATE OF RAJASTHAN VS. RAJASTHAN CHEMIST ASSOCIATION [REFERRED TO]
SALES TAX OFFICER VS. DUTTA TRADERS [REFERRED TO]
GULLIPILLI SOWRIA RAJ VS. BANDARU PAVANI ALIAS GULLIPILI PAVANI [REFERRED TO]
UNION OF INDIA VS. A K PANDEY [REFERRED TO]
ASSISTANT COMMISSIONER COMMERCIAL TAX DEPARTMENT VS. SHUKLA AND BROTHERS [REFERRED TO]
MAY GEORGE VS. SPECIAL TAHSILDAR [REFERRED TO]
KRANTI ASSOCIATES PVT LTD VS. SH MASOOD AHMED KHAN [REFERRED TO]
SHRI KAMAL KUMAR SHARMA VS. STATE OF ASSAM [REFERRED TO]
N V BAGI VS. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA [REFERRED TO]
VIJAYA ELECTRICALS VS. STATE OF TAMIL NADU [REFERRED TO]
MAHAVEER CONDUCTORS VS. ASSISTANT COMMERCIAL TAXES OFFICER WARD III CIRCLE C JODHPUR RAJASTHAN [REFERRED TO]
ROHITASH KUMAR VS. OM PRAKASH SHARMA [REFERRED TO]
INDRA KUMAR PATODIA VS. RELIANCE INDUSTRIES LTD [REFERRED TO]
V.L.S. FINANCE LTD VS. UNION OF INDIA [REFERRED TO]
CHINKU EXPORTS VS. COMMISSIONER OF CUSTOMS [REFERRED TO]
COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI VS. FINESSE CREATION INC [REFERRED TO]
COMMISSIONER OF CUSTOMS, AMRITSAR VS. RAJA IMPEX (P) LTD [REFERRED TO]
N.V.K. MOHAMMED SULTHAN RAWTHER AND SONS DINDIGUL, TAMIL NADU VS. UNION OF INDIA [REFERRED TO]
SHEEN GOLDEN JEWELS (INDIA) PVT. LTD. VS. STATE TAX OFFICER(IB)-1, INVESTIGATION BRANCH [REFERRED TO]
STATE OF GUJARAT VS. RELIANCE INDUSTRIES LIMITED [REFERRED TO]