(1.) Heard learned Counsel for the parties.
(2.) As the entire issue was in a very narrow compass, the court on 5.8.2019 issued Notice for final disposal and it was made returnable on 3.9.2019.
(3.) As the pleadings are over, the Counsels were invited to make submission for final disposal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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