LAWS(GJH)-2019-11-81

ISHWARBHAI NARAYANBHAI PATEL Vs. STATE OF GUJARAT

Decided On November 25, 2019
Ishwarbhai Narayanbhai Patel Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) The prayers in this petition read as under:

(2.) From the brief facts narrated in this petition in context of the prayers made, it is evident that the prayers are directly related to the outcome of Special Civil Application Nos. 11822 of 2019, 11824 of 2019 and 11826 of 2019.

(3.) It will be in the fitness of things to reproduce the averments made in this petition, particularly paras 2.1 to 2.8 which read as under: