REGENT COMPUTRONICS PVT. LTD.

Arjunsinh Surendrasinh Bhadoriya Appellant

V/S

STATE OF GUJARAT Respondents

Referred Judgements :-

SHIMBU VS. STATE OF HARYANA [REFERRED TO]
PARBATBHAI AAHIR @ PARBATBHAI BHIMSINHBHAI KARMUR VS. STATE OF GUJARAT [REFERRED TO]
ANITA MARIA DIAS & ANR. VS. STATE OF MAHARASHTRA AND ANR. [REFERRED TO]

JUDGEMENT

(1.) Respondent No.2 - complainant is present before this Court.

(2.) Vide order dated 27.11.2019, this Court has passed following order :-

(3.) Rule. Learned A.P.P. and learned advocate Ms. Sweta Dave waive service of Rule for respondent Nos.1 and respondent no.3 - victim girl respectively.

Click here to view full judgment.

ARJUNSINH SURENDRASINH BHADORIYA Vs. STATE OF GUJARAT

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address