EKTA OFFSET PRIVATE LTD Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard Mr. Champaneri, learned advocate for the petitioner and Mr. Manan Mehta, learned AGP for the respondent.

(2.) In present petition the petitioner has prayed, inter alia, that:-

(3.) To justify the request and relief prayed for in the petition, the petitioner has averred and stated that:-