DAYABHAI RAVJIBHAI VIRDA Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard learned advocate for the petitioner and learned advocate Mr. Shukla appearing on behalf of the authority.

(2.) The present petition is filed for the purpose of seeking following reliefs:-

(3.) During the passage of time, the respondent authority had published the program of conducting examination as is reflecting on page 81 of the petition compilation and first departmental examination for promotion to the post of Extension Officer (Class-III) in Panchayat Services is scheduled from 18.01.2019.