LAWS(GJH)-2019-2-274

OMEGA ELEVATORS Vs. UNION OF INDIA

Decided On February 04, 2019
Omega Elevators Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) After the petitioner filed present petition, this Court passed below quoted order on 13.9.2018:

(2.) Subsequently, the Court passed another order on 19.9.2018, which reads thus:

(3.) The said order dated 19.9.2018 is followed by order dated 22.10.2018, which reads thus: