LAWS(GJH)-2019-7-143

SHRENIK KIRTIBHAI SHETH Vs. STATE OF GUJARAT

Decided On July 15, 2019
Shrenik Kirtibhai Sheth Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Heard Mr. Vishal J. Dave, learned advocate for the applicant, Mr. K.L.Pandya, learned APP for the respondent No.1-State and Mr. Tarak Damani, learned advocate for respondent No.2, original complainant.

(2.) Following order was passed on 12.06.2019.

(3.) Heard Mr. Vishal Dave, learned advocate appearing for the applicant and Mr. Tarak Damani, learned advocate appearing for the original complainant.