(1.) Leave to amend is permitted in paragraph no. 10(B). Let the application number be corrected.
(2.) This is an application preferred with the following prayers:-
(3.) This application has been preferred on 09.11.2019. This Court on 11.11.2019 passed the following order:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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