(1.) Heard Mr.Mankad, learned advocate for the applicant and Mr.Pandya, learned AGP for the respondent.
(2.) In present application, the applicant has prayed, inter alia, that:
(3.) The applicant seeks review of the order dated 1.12.2017 passed in Special Civil Application No.5172 of 2015.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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