(1.) Learned APP waives service of rule for the respondent-State.
(2.) This Court had passed following order on 05.02.2019:
(3.) Today, the IO is present and he confirms that the petitioners have no antecedents and the compromise is genuine.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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