HARISHBHAI JASWANTBHAI PARMAR Vs. DISTRICT DEVELOPMENT OFFICER

JUDGEMENT

(1.) This petition has been filed by a workman since deceased (pending the petition). He has approached this Court as his reference for regularization was rejected.

(2.) This Court has passed the following order on 5.7.2017:

(3.) After this order, the petitioner died on 25.9.2017 and legal heir - widow is brought on record.