LAWS(GJH)-2009-8-109

ASHOKKUMAR PRABHAT Vs. STATE OF GUJARAT

Decided On August 20, 2009
ASHOKKUMAR PRABHAT Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) ON 16. 04. 2008 court has passed the following order. "though served none appears on behalf of the original complainant. The issue is covered by a recent decision of Apex Court. As a last chance S. O. to 07. 05. 2009. "

(2.) THEREAFTER the matter was adjourned to 16. 07. 2009. The complainant has not chosen to appear before this Court. Therefore, matter is taken up for hearing and decided today.

(3.) BY way of present petition the petitioner has prayed to quash and set aside F. I. R dated 14. 11. 2008 being I-CR. No. 69 of 2008 under Section 304 of Indian Penal Code registered with the Amod Police Station, District: Bharuch.