NAGINBHAI GOVINDBHAI KAHAR Vs. STATE OF GUJARAT

JUDGEMENT

(1.) SINCE, the common issue is involved in these four petitions and they are heard together, the same are being disposed of by this common judgment and order.

(2.) THE facts are taken from Special Civil Application No. 2165 of 2009 for convenience.

(3.) HEARD Mr. Ashim Pandya, learned Advocate appearing for H. L. Patel advocates, for the petitioners and Ms. Trusha Patel, Mr. Neeraj Soni and Mr. Pranav Trivedi, learned Assistant Government Pleaders, appearing for the respondent-State on an advance copy being given to the Government Pleader's office.