(1.) IT is not in dispute that issues arising in the present petition are identical to those involved in Special Civil Application No. 4679 of 1990. Special Civil Application No. 4679 of 1990 came to be dismissed by order dated 20th July 2005. Operative portion of the order reads as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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