(1.) MS. Renu Singh for Mr. Y. N. Ravani learned advocate for the petitioner seeks leave to withdraw the petition. Leave as prayed for is granted. Rule is discharged. The petition stands disposed of as withdrawn.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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