MAKBULHUSEN IBRAHIMBHAI SALAR Vs. MOHMAD NAIEM IBRAHIMBHAI

JUDGEMENT

(1.) THE petitioner has come before this Court praying that;

(2.) THE matter was entertained by this Court and an order was passed on 10th August 2005. The relevant part of the order reads as under:

(3.) THIS order was got modified by the respondent by order dated 5th October 2005. The relevant part of the order reads as under: