(1.) RULE. Mr. D. G. Shukla, learned advocate waives service of notice of Rule on behalf of the respondent - GPSC in each of the petitions.
(2.) AS common question of law and facts arise in this group of petitions, the same are disposed of by this common judgement.
(3.) AT the request of learned advocates appearing on behalf of the respective parties and considering the fact that at present oral interviews are going on, all the petitions are taken up for final hearing today.