(1.) LEARNED advocate for the petitioners seeks permission to withdraw this petition, under instructions. Permission granted. Petition stands rejected as withdrawn. Rule discharged. Interim relief granted earlier shall stand vacated, with no order as to costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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